Trusted Trusted by 10,000+ legal professionals,
law firms and organisations

Legal Tech
that Works

Research, AI, case management, compliance, contracts and IP, Legal Technology suite built for professionals and enterprises.

Explore the Suite

Brands that trust us

Image 2
Image 3
Image 4
Image 5
Image 6
Image 7
Image 8
Image 9
Image 10
Image 11
Image 12
Image 13
Image 14
Image 15
Image 16
Image 17
Image 18
Image 19
Image 20
Image 21
Image 22
Image 23
Image 24
Image 25
Image 26
Image 27
Image 28
Image 29
Image 30
Image 31
Image 32
Image 33
Image 34
Image 35
Image 36
Image 37
Image 38
Image 39
Image 40
Image 41
Image 42
Image 43
Image 44
Image 45
Image 46
Image 47
Image 48
Image 49
Image 50
Image 51
Image 52
Image 53
Image 54
Image 55
Image 56
Image 57
Image 58
Image 59
Image 60
Image 61
Image 62
Image 63
Image 64
Image 65
Image 66
Image 67
Image 68
Image 69
Image 70
Image 71
Image 72
Image 73
Image 74
Image 75
Image 76
Image 77
Image 78
Image 79
Image 80
Image 81
Image 82
Image 83
Image 84

Discover Manupatra’s Legal Tech Suite

Legal Research

Research Indian and international law with editorially enriched legal content and AI-powered search.

ManuWorks AI

Use AI Search, AI Assistants and Agentic AI for legal research, document work and multi-step legal tasks.

Case tracking and Case Management

Track cases, manage matters, documents, tasks, billing and client communication in one place.

Compliance Management

Identify, manage and track regulatory compliances across your organisation with alerts and legal updates

  • Applicable Compliance Identification
  • Centralised Compliance Management
  • Automated Alerts & Reminders
  • Real-Time Legal & Regulatory Updates

Contract Lifecycle Management

Create, manage and track contracts across their lifecycle with structured workflows, alerts and approvals.

  • Contract Creation & Management
  • Centralized & Secure Repository
  • Automated Alerts & Reminders
  • Approval & Review Workflows

IPR Management

Manage trademarks, patents, copyrights and designs with centralised tracking, alerts and portfolio management.

  • Trademarks, Patents, Copyright & Designs
  • Centralised IP Portfolio
  • Automated Alerts & Deadline Tracking
  • Search & Portfolio Management

Why organisations choose Manupatra

26 Years

Legal technology
experience

10,000+

Legal professionals, law
firms & organisations

Deep Legal Expertise

Technology built
around legal workflows

End-to-End Legal Tech

Research • AI • Cases •
Compliance • Contracts • IP

See Manupatra’s Legal Tech Suite in Action

Tell us what you need. We’ll show you the solutions most relevant to your organisation.